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[Cites 0, Cited by 0] [Section 18] [Entire Act]

State of Tamilnadu - Subsection

Section 18(2) in The Bharathiar University Act, 1981

(2)[ The Planning Board shall consist of the following members, namely:-
(i)the Vice-Chancellor, who shall be the Chairman of the Board; and
(ii)not more than eight persons of high academic standing.]