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State of Bihar - Section

Section 67 in Management and Working of the Forests

67. Intimation of sanction (Form No. 26).

- A monthly return in Form No. 26 will be sent by the Conservator to the Accountant-General of all sanctions of works in accordance with Article 48 of Forest Account Code.All sanctions to works accorded by the Divisional Forest Officers will also be communicated by them to the Accountant General in a monthly statement in Form No. 26 (cf. Financial Rule 307 of B. & O. Account Code).