Madhya Pradesh High Court
Vishndas Parwani(Dead) As Per Court ... vs Shishir Khare on 8 February, 2024
1 IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR MCRC No. 15044 of 2016 (VISHNDAS PARWANI(DEAD) AS PER COURT ORDER DATE 14.08.2023 AND OTHERS Vs SHISHIR KHARE AND OTHERS) Dated : 08-02-2024 There is an adjustment note of Mr. Ashish Sinha and Mr.Yogesh Soni -
Advocates.
Adjourned.
List along with M.Cr.C. No.26983/2018.
(RAJ MOHAN SINGH) JUDGE b Signature Not Verified Signed by: BHARTI GADGE Signing time: 2/9/2024 3:33:15 PM