Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Rajasthan - Subsection

Section 5(d) in The Rajasthan Adaptation of Laws (On State and Concurrent Subjects) Order, 1956

(d)the expression "Sunel area" shall be construed to mean the area in the State of Rajasthan which, immediately before the appointed day, was within the State of Madhya Bharat as then constituted.