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Delhi High Court - Orders

Ntpc Limited vs Afcons-R.N.Shetty & Co.Pvt. Ltd on 8 April, 2026

                  $~11 to 13
                  *         IN THE HIGH COURT OF DELHI AT NEW DELHI
                            O.M.P. (COMM) 311/2017 & I.A. 8505/2024 (For securing the
                            amount awarded in the arbitration)

                            NTPC LIMITED                                                        .....Petitioner
                                                          Through:            Mr. Tarkeshwar Nath & Mr.
                                                                              Harshit Singh, Advs.

                                                          versus

                            AFCONS-R.N.SHETTY & CO.PVT. LTD.      .....Respondent
                                         Through: Mr. Manu Sheshadri, Mr.
                                                   Siddharth Shekhar, Ms. Prachi
                                                   Jain, Mr. Sahil Manganani &
                                                   Mr. Faraz Ahmad Khan, Advs.

                  12
                            O.M.P. (COMM) 312/2017 & I.A. 8506/2024 (For securing the
                            amount awarded in the arbitration)

                            NTPC LIMITED                                                        .....Petitioner
                                                          Through:            Mr. Tarkeshwar Nath & Mr.
                                                                              Harshit Singh, Advs.

                                                          versus

                            AFCONS -R.N.SHETTY & CO.PVT. LTD.-JV
                                                                                              .....Respondent
                                                          Through:            Mr. Manu Sheshadri, Mr.
                                                                              Siddharth Shekhar, Ms. Prachi
                                                                              Jain, Mr. Sahil Manganani &
                                                                              Mr. Faraz Ahmad Khan, Advs.

                  13
                  +         O.M.P. (COMM) 167/2024 & I.A. 8476/2024 (Stay)
                            NTPC LTD                                                            .....Petitioner
                                                          Through:            Mr. Tarkeshwar Nath & Mr.
                                                                              Harshit Singh, Advs.



This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above.
The Order is downloaded from the DHC Server on 13/04/2026 at 21:00:21
                                                           versus

                            AFCONS R N SHETTY AND CO PVT LTD JV
                                                                                              .....Respondent
                                                          Through:            Mr. Manu Sheshadri, Mr.
                                                                              Siddharth Shekhar, Ms. Prachi
                                                                              Jain, Mr. Sahil Manganani &
                                                                              Mr. Faraz Ahmad Khan, Advs.

                            CORAM:
                            HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
                            SHANKAR
                                         ORDER

% 08.04.2026

1. Learned counsel, Mr. Nath, seeks an adjournment on the ground that the learned Senior Counsel appearing on behalf of the Petitioner is on his legs before the Hon'ble Supreme Court in a part-heard matter.

2. This Court takes not of the fact that the matter has been pending for almost a decade.

3. At the request of learned counsel for the Petitioner, list on 29.07.2026.

4. A photocopy of the Order passed today be kept in the connected matters.

HARISH VAIDYANATHAN SHANKAR, J APRIL 8, 2026/ v/va This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 13/04/2026 at 21:00:21