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[Cites 0, Cited by 0] [Section 197] [Entire Act]

State of Bihar - Subsection

Section 197(b) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(b)if any rectification alteration or modification in a scaffold or part thereof is needed to suit its use, such rectification, alteration or modification is made in consultation with the responsible person referred to in clause (a) before using such scaffold or part.