Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Uttar Pradesh - Subsection

Section 3(a) in The United Provinces Control of Supplies (Temporary Powers) Act, 1947

(a)for regulating by licenses, permits or otherwise the storage, transport, distribution, disposal, production, acquisition, use, consumption or manufacture of any essential commodity;