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NCT Delhi - Section

Section 88 in Delhi Prisons (Inspection, Meetings and Duties of Officers) Rules, 1988

88. A gate-keeper to be on duty—Record of reliefs.

(1)A head warder specially appointed as gate keeper shall be constantly on duty at the main gate of every jail between the hours of opening the jail in the morning and closing it at night.
(2)At every relief of any gate-keepers, note of the hours of such relief shall be recorded and signed by both the relieved and relieving Officer.
(H)Gate-Keeper