Delhi High Court - Orders
Commissioner Of Income Tax, ... vs Income Tax Settlement Commission & Anr on 15 September, 2022
Author: Rajiv Shakdher
Bench: Rajiv Shakdher
$~27 & 28
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 708/2014
COMMISSIONER OF INCOME TAX,
CENTRAL-III, DELHI ..... Petitioner
Through: Mr A. Renganath, Adv. for Mr Ajit
Sharma, Sr. Standing Counsel for
Revenue.
versus
INCOME TAX SETTLEMENT
COMMISSION & ANR. ..... Respondents
Through: Mr Rachit Mathur, Adv. for R.P. of
Today Homes/R-2.
+ W.P.(C) 10758/2016 & CM No.42119/2016
M/S TODAY HOMES & INFRASTRUCTURE (P) LTD... Petitioner
Through: Mr Rachit Mathur, Adv. for R.P. of
Today Homes.
versus
PR. COMMISSIONER OF INCOME TAX
(CENTRAL)-III, & ORS. ..... Respondents
Through: Mr A. Renganath, Adv. for Mr
Abhishek Maratha, Sr. Standing
Counsel for Revenue.
CORAM:
HON'BLE MR. JUSTICE RAJIV SHAKDHER
HON'BLE MS. JUSTICE TARA VITASTA GANJU
ORDER
% 15.09.2022 [Physical Court hearing/ Hybrid hearing (as per request)] W.P.(C) 708/2014 & 10758/2016 page 1 of 2 Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:12.10.2022 14:39:35
1. Mr Rachit Mathur, who appears for Resolution Professional, i.e., Mr Nilesh Sharma, informs us that a resolution plan has been filed with NCLT concerning Today Homes & Infrastructure Pvt. Ltd. 1.1. Mr Mathur informs us that the resolution plan is under consideration.
2. Accordingly, a request is made that the matter be stood over.
3. At request, list the above-captioned matters on 10.04.2023.
RAJIV SHAKDHER, J TARA VITASTA GANJU, J SEPTEMBER 15, 2022/aj Click here to check corrigendum, if any W.P.(C) 708/2014 & 10758/2016 page 2 of 2 Signature Not Verified Digitally Signed By:ATUL JAIN Signing Date:12.10.2022 14:39:35