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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(d) in The National Rural Employment Guarantee (Central Council) Rules, 2006

(d)"District Panchayat" means an institution (by whatever name called) of self-Government constituted under article 243-B of the Constitution, for the rural areas at the district levels in accordance with the provisions of Part IX of the Constitution;