Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 197] [Entire Act] State of Madhya Pradesh - Subsection Section 197(5) in The Board of Secondary Education (Madhya Pradesh) Regulations, 1965 (5)For practical examination, per candidate - Re. 1 with a minimum fee of Rs. 15 for each institution to be equally divided between the internal examiners.
