Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1033] [Entire Act] Bengal Presidency - Subsection Section 1033(a) in Police Regulations, Bengal , 1943 (a)The Civil Surgeon is authorised to fix a diet scale for each patient in a police hospital such as full diet, half diet, spoon diet, milk diet, etc.
