Punjab-Haryana High Court
Kawaljeet Singh vs Union Of India And Ors on 23 March, 2021
Author: Anil Kshetarpal
Bench: Anil Kshetarpal
IN THE HIGH COURT OF PUNJAB AND HARYANA AT
CHANDIGARH
CWP-20079-2020(O&M)
Date of decision 23.03.2021
Kawaljeet Singh
.......Petitioner
Versus
Union of India and others
......Respondents
CORAM: HON'BLE MR. JUSTICE ANIL KSHETARPAL
Present: Mr. H.S.Dhindsa, Advocate for the petitioner
Mr. Gaurav Pathak, Advocate for UOI
Mr. R. Kartikaye, Advocate for
Punjab and Sind Bank.
ANIL KSHETARPAL, J(Oral)
For orders, see detailed order passed in CWP-31321-2019 titled as 'Gurcharan Singh Sidhu vs. Union of India and others' of the even date.
23.03.2021 (ANIL KSHETARPAL)
rekha JUDGE
Whether speaking/reasoned Yes /No
Whether Reportable Yes / No
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