Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 60] [Entire Act] Union of India - Subsection Section 60(c) in The Trade And Merchandise Marks Act, 1958 (c)sections 28, 29, 30, 39, 40, 41, 45, 46, 47 48, 49, 51, 52, 53 and sub-section (2) of section 55;
