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[Cites 0, Cited by 0] [Section 8(2A)] [Section 8] [Entire Act]

State of West Bengal - Subsection

Section 8(2A)(vi) in The West Bengal Public Libraries Act, 1979

(vi)two members to be nominated by the Government from amongst the Councillors of the Municipalities, or the Councillors of the Municipal Corporation, within the district of Darjeeling;