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[Cites 0, Cited by 0] [Section 62] [Entire Act]

State of Madhya Pradesh - Subsection

Section 62(1) in The M.P. Nagar Tatha Gram Nivesh Adhiniyam, 1973

(1)The Chief Executive Officer shall cause to be prepared not later than the 10th March every year a statement of annual income and expenditure, giving the estimates and actuals of the past year and the estimates of the next financial year.