Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40(3)] [Section 40] [Entire Act] State of Tamilnadu - Subsection Section 40(3)(iii) in The Tamil Nadu Ancient and Historical Monuments and Archaeological Sites and Remains Act, 1966 (iii)any penalty, forfeiture or punishment incurred in respect of any offence committed against the corresponding law; or