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Madhya Pradesh High Court

Smt. Mohini Jain vs The State Of Madhya Pradesh on 16 July, 2020

Author: Chief Justice

Bench: Chief Justice

                           The High Court of Madhya Pradesh
                                           WP No.9422/2020
                       (Smt. Mohini Jain and another Vs. State of M.P. & others)

          Jabalpur, Dated : 16.07.2020

                Hearing convened through Video Conferencing:



                At the request of Shri Pawan Kumar Singh Sengar, learned counsel for
          the petitioner, list this matter on 22.7.2020.




          (AJAY KUMAR MITTAL)                              (SUBODH ABHYANKAR)
              CHIEF JUSTICE                                    JUDGE
Digitally signed by ARVIND

DUBEY/- KUMAR DUBEY Date: 2020.07.16 13:13:46 +05'30'