Madhya Pradesh High Court
Smt. Mohini Jain vs The State Of Madhya Pradesh on 16 July, 2020
Author: Chief Justice
Bench: Chief Justice
The High Court of Madhya Pradesh
WP No.9422/2020
(Smt. Mohini Jain and another Vs. State of M.P. & others)
Jabalpur, Dated : 16.07.2020
Hearing convened through Video Conferencing:
At the request of Shri Pawan Kumar Singh Sengar, learned counsel for
the petitioner, list this matter on 22.7.2020.
(AJAY KUMAR MITTAL) (SUBODH ABHYANKAR)
CHIEF JUSTICE JUDGE
Digitally signed by ARVIND
DUBEY/- KUMAR DUBEY Date: 2020.07.16 13:13:46 +05'30'