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[Cites 0, Cited by 0] [Section 8(1)] [Section 8] [Entire Act]

State of Jharkhand - Subsection

Section 8(1)(l) in Usha Martin University, Jharkhand Act, 2012

(l)To co-operate and collaborate with other Universities and institutions in such a manner and for such purposes" as the University may.' determine form time to time.