Bombay High Court
Mahesh Shankarlal Shankarpelli And ... vs District Collector Aurangabad And ... on 17 August, 2021
Author: R. N. Laddha
Bench: S. V. Gangapurwala, R. N. Laddha
1 67-wp 8950-2021.odt
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
BENCH AT AURANGABAD
WRIT PETITION NO. 8950 OF 2021
Mahesh Shankarlal Shankarpelli
and others .. Petitioners
Versus
District Collector, Aurangabad
and others .. Respondents
Mr. Vishant P. Kadam, Advocate for the Petitioners.
Mr. D. R. Kale, I/c. G. P. for Respondent Nos. 1, 2, 3 & 6.
CORAM : S. V. GANGAPURWALA &
R. N. LADDHA, JJ.
DATED : 17th AUGUST, 2021.
PER COURT:-
. At the request of learned counsel for the petitioners leave to replace the synopsis.
2. The learned counsel for the petitioners submits that respondent No. 2 has not proceeded further pursuant to the orders of the Collector.
3. Issue notice to the respondents, returnable on 12.10.2021. The learned in-charge Government Pleader waives notice for respondent Nos. 1 to 3 and 6.
( R. N. LADDHA ) ( S. V. GANGAPURWALA )
JUDGE JUDGE
P.S.B.
1 of 1
::: Uploaded on - 18/08/2021 ::: Downloaded on - 19/08/2021 11:39:32 :::