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Rajasthan High Court - Jaipur

State Of Raj And Anr vs Mirza Muzahid Andors on 25 July, 2019

Bench: Mohammad Rafiq, Narendra Singh Dhaddha

      HIGH COURT OF JUDICATURE FOR RAJASTHAN
                  BENCH AT JAIPUR

            D.B. Special Appeal Writ No. 997/2016

State Of Raj And Anr
                                                                 ----Appellant
                                  Versus
Subhash Chandra Andors
                                                               ----Respondent

Connected With D.B. Special Appeal Writ No. 991/2016 State Of Raj And Anr

----Appellant Versus Moenuddin Andors

----Respondent D.B. Special Appeal Writ No. 992/2016 State Of Raj And Ors

----Appellant Versus Vijay Raj Singh Shekwhawat And ors

----Respondent D.B. Special Appeal Writ No. 993/2016 State Of Raj And Ors

----Appellant Versus Om Prakash Dudi And anr

----Respondent D.B. Special Appeal Writ No. 994/2016 State Of Raj And Ors

----Appellant Versus Mast Ram Gurjar And anr

----Respondent D.B. Special Appeal Writ No. 995/2016 State Of Raj And Ors

----Appellant Versus Ramawatar Sharma and ors

----Respondent D.B. Special Appeal Writ No. 996/2016 State Of Raj And Anr (Downloaded on 01/09/2019 at 09:09:28 PM) (2 of 3) [SAW-997/2016]

----Appellant Versus Mirza Muzahid And ors

----Respondent D.B. Special Appeal Writ No. 998/2016 State Of Raj And Anr

----Appellant Versus Bhika Ram Ors

----Respondent D.B. Special Appeal Writ No. 999/2016 State Of Raj And Ors

----Appellant Versus Mohan Lal And Ors

----Respondent D.B. Special Appeal Writ No. 1000/2016 State Of Raj And Ors

----Appellant Versus Umesh Chand Vyas And ors

----Respondent D.B. Special Appeal Writ No. 1001/2016 State Of Raj And Ors

----Appellant Versus Ganpat Lal Balai And ors

----Respondent D.B. Special Appeal Writ No. 1023/2016 State Of Raj And Ors

----Appellant Versus Kamal Kishoe Sharma and ors

----Respondent D.B. Special Appeal Writ No. 1035/2016 State Of Raj And Ors

----Appellant Versus Narendra Sharma and anr

----Respondent D.B. Special Appeal Writ No. 1298/2016 (Downloaded on 01/09/2019 at 09:09:28 PM) (3 of 3) [SAW-997/2016] State Of Raj And Anr

----Appellant Versus Bhanwar Chandraveer Singh And ors

----Respondent D.B. Special Appeal Writ No. 1299/2016 State Of Raj And Ors

----Appellant Versus Khemraj Meena And ors

----Respondent For Appellant(s) : Shri Ganesh Meena, AAG For Respondent(s) : Shri Bhupendra Pareek HON'BLE MR. JUSTICE MOHAMMAD RAFIQ HON'BLE MR. JUSTICE NARENDRA SINGH DHADDHA Order 25/07/2019 These appeals have been revived pursuant to the order passed by the Supreme Court dated 25.02.2019 by which the appeals filed by the State of Rajasthan have been allowed and the matters have been remanded to this court to decide the same afresh by a reasoned order.

It appears that Shri Ram Pratap Saini, learned counsel appeared in one of the appeals for respondents, but the other appeals were dismissed in limine.

The appeals are revived to be listed for admission. Let notice be issued to respondents, returnable by four weeks. It addition to ordinary mode of service, it would be open to the learned AAG for the appellants to serve copy of memo of appeals on counsel, who appeared for the respondent before the Single Judge and file receipt thereof in the registry.

Office to place a copy of this order in each connected file.

(NARENDRA SINGH DHADDHA),J (MOHAMMAD RAFIQ),J RAVI SHARMA /2-16 (Downloaded on 01/09/2019 at 09:09:28 PM) Powered by TCPDF (www.tcpdf.org)