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[Cites 0, Cited by 0] [Section 14(6)] [Section 14] [Entire Act]

State of Andhra Pradesh - Subsection

Section 14(6)(a) in Andhra Pradesh Water Resources Regulatory Commission Act, 2009

(a)The Commission shall devise a suitable mechanism for financial incentives/disincentives to the farmer's organizations and other water users for ensuring delivery of services to their members as per the determination.