Supreme Court - Daily Orders
Union Of India vs Ex Naik Mohanan T on 27 August, 2018
Bench: Rohinton Fali Nariman, Indu Malhotra
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IN THE SUPREME COURT OF INDIA
CIVIL APPELLATE JURISDICTION
CIVIL APPEAL NO. OF 2018
(Diary 27100)
UNION OF INDIA AND ORS. ... Appellant(s)
Versus
EX. NAIK MOHANAN T. ... Respondent(s)
O R D E R
Application seeking leave to appeal is allowed.
Delay condoned.
We do not find any reason to interfere with the
order dated 12.10.2017 passed by the Armed Forces
Tribunal, Regional Bench, Kochi.
The appeal is accordingly dismissed. The question
of law is however, left open.
Pending applications, if any, shall stand disposed
of.
......................J.
(ROHINTON FALI NARIMAN)
Signature Not Verified …......................J.
Digitally signed by
SHASHI SAREEN
(INDU MALHOTRA)
Date: 2018.08.28
16:59:57 IST
Reason:
New Delhi,
Dated: 27th August, 2018.
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ITEM NO.22 COURT NO.9 SECTION XIV
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
CIVIL APPEAL Diary No(s). 27100/2018
(Arising out of impugned final judgment and order dated 12-10-2017
in OA No. 131/2017 passed by the Armed Forces Tribunal, Regional
Bench, Kochi)
UNION OF INDIA & ORS. Appellant(s)
VERSUS
EX NAIK MOHANAN T Respondent(s)
( IA No.114917/2018-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.114919/2018-EX-PARTE STAY and IA No.114912/2018-
CONDONATION OF DELAY IN FILING APPEAL and IA No.114897/2018-LEAVE
TO APPEAL U/S 31(1) OF THE ARMED FORCES TRIBUNAL ACT, 2007 )
Date : 27-08-2018 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE ROHINTON FALI NARIMAN
HON'BLE MS. JUSTICE INDU MALHOTRA
For Petitioner(s) Mr. Aman Lekhi, ASG,
Mr. Syed Shahid Hussain Rizvi, Adv.
Mr. R.Balasubramanian, Adv.
Ms. Aarti Sharma, Adv.
Mr. Arvind Kumar Sharma, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
The appeal is dismissed in terms of the signed order. Pending applications, if any, shall stand disposed of.
(SHASHI SAREEN) (TAPAN KUMAR CHAKRABORTY) AR CUM PS BRANCH OFFICER
(Signed order is placed on the file)