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[Cites 0, Cited by 0] [Section 34(2)] [Section 34] [Entire Act]

State of Karnataka - Subsection

Section 34(2)(c) in Karnataka (Sandur Area) Inams Abolition Act, 1976

(c)the time within which applications and appeals may be presented under this Act in cases for which no specific provision in that behalf is made herein ;