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Allahabad High Court

Jai Prakash Tewari And Others vs Board Of Revenue U.P. Lucknow And Others on 3 December, 2013





HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 21
 

 
Case :- MISC. SINGLE No. - 234 of 2012
 

 
Petitioner :- Jai Prakash Tewari And Others
 
Respondent :- Board Of Revenue U.P. Lucknow And Others
 
Counsel for Petitioner :- Vijay Dixit,Gopal Kishna Pathak
 
Counsel for Respondent :- C.S.C.,R.N. Gupta
 

 
Hon'ble Sibghat Ullah Khan,J.
 

List on 12.12.2013.

Order Date :- 3.12.2013 mks