Patna High Court - Orders
State Of Bihar Thro.The Collec vs Rambabu Sah on 5 January, 2011
BEFORE THE LOK ADALAT HELD AT HIGH COURT PATNA FA No.361 of 1997 Petitioner : STATE OF BIHAR THROUGH THE COLLECTOR, Sitamarhi Respondent : RAMBABU SAH Present:-
Member(Judicial) :Mr. Justice Mandhata Singh Member(Legal Profession) : Smt. Bela Singh, Advocate AWARD In the Cause Title of the order dated 01.05.2010, inadvertently, F.A. No. 161 of 1997, JITENDRA PRASAD SINGH & ANR. Vrs. BANK OF INDIA & ORS. has been wrongly typed in place of F.A. No. 361 of 1997, STATE OF BIHAR THROUGH COLLECTOR VRS. Rambabu Sah.
Let the same be corrected to read as "F.A. No. 361 of 1997, STATE OF BIHAR THROUGH COLLECTOR VRS. Rambabu Sah instead of F.A. No. 161 of 1997, JITENDRA PRASAD SINGH & ANR. Vrs. BANK OF INDIA & Ors.
(Mandhata Singh) (Smt. Bela Singh), Advocate Member(Judicial) Member(Legal Profession) Date :05-01-2011 (Seal of the Authority)