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State of Rajasthan - Section

Section 2 in The Amnesty Scheme, 2009

2. Operative Period.

- The scheme shall come into force with effect from 15th February, 2009 and shall remain in force up to [31st December, 2009] [Order No. F. 12(16) FD/Tax/09, dated 27.11.2009-Rajasthan Gazette, Extraordinary, Part IV-C(II), dated 17.12.2009, page 281 vide S.O. No. 319. = 2010 RSCS/II/P.144/H. 81],