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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(e) in Amended Bye-Laws of the Pradeshik Co-operative Dairy Federation Limited

(e)'Commodities' mean milk, milk products, cattle feed, raw or processed agri-products, dairy and food packing materials and all other stores and equipments, required for production, procurement and processing of milk and marketing of milk and milk products.