Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Rajasthan - Subsection

Section 9(iii) in The Rajasthan District Courts Ministerial Establishment Rules, 1986

(iii)the upper age limit for reservists, namely defence services personnel transferred to the reserve shall be 45 years.