Central Administrative Tribunal - Jodhpur
Ram Lal vs M/O Communications on 3 August, 2022
CENTRAL ADMINISTRATIVE TRIBUNAL JODHPUR Order Sheet Item no.: 15 O.A./39/2018 (JODHPUR) [ COMPASSIONATE APPOINTMENT ] Court No.: 1 No of Adjournment: 21 Order Dated: 03/08/2022 RAM LAL Vs M/O COMMUNICATIONS For Applicant(s) Advocate : None present For Respondent(s) Advocate : None present.
Order of The Tribunal None present for the applicant. It is seen that none appeared on behalf of the applicant for last several occasions. It appears that the applicant has lost interest to pursue the matter further. Hence, the OA is dismissed in default for non prosecution.
Jasmine Ahmed Member (J) /sv/