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Union of India - Section

Section 12 in The Central Industrial Security Force Rules, 2001

12. [ Duties of Assistant Commandant.

- The Assistant Commandant shall assist the Commandant and unless specifically directed to the contrary in the regulations framed for the purpose he shall perform all the functions of the Commandant when so required by the latter. He shall be responsible for the efficiency, discipline and morale of the personnel under him and shall also be responsible for the security of the Undertaking and any other duties entrusted to him. He will assist Deputy Commandant where the Deputy Commandant is the head of the Unit.][12-A.For the other posts, which have been sanctioned/created or may be sanctioned/created from time to time by the Central Government, their duties shall be assigned by the Director-General Central Industrial Security Force, by a separate order.]