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[Cites 0, Cited by 0] [Section 37] [Entire Act]

Union of India - Subsection

Section 37(2) in The Warehousing (Development and Regulation) Registration of Warehouses Rules, 2017

(2)Warehouse registered with the Authority prior to the commencement of these rules shall have to comply with the requirements stated in rules 22, 23, 24, 25, 26, 27, 28 and 29 within [one year] [Substituted 'six months' by Notification No. G.S.R. 1040(E), dated 22.8.2017 (w.e.f. 23.2.2017).] from such commencement.