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[Cites 0, Cited by 0] [Section 30(14)] [Section 30] [Entire Act]

State of Punjab - Subsection

Section 30(14)(b) in The Punjab Agricultural Produce Markets (General) Rules, 1962

(b)the durum wheat grown under the contract farming by the farmers or the dealers, as the case may be, who are registered with the Punjab Agro Foodgrains Corporation [***] [Added by Punjab Government Notification No 11/19/2004-M.3/759. dated 1st February, 2005]