Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 76] [Entire Act]

State of Himachal Pradesh - Subsection

Section 76(5) in H.P. Agricultural and Horticultural Produce Marketing (Development And Regulation) Act, 2005

(5)Where a contract or agreement is entered into on behalf of a Committee, the Secretary of the Committee shall report the fact to the Committee in its next meeting held after the date of entering into such contract or agreement.