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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(3) in Assam Rifles Act, 1941

(3)"District Magistrate" includes a Deputy Commissioner, the Superintendent of the Lushai Hills, [the Chief Commissioner, Manipur, the Political Officer, Balipara Frontier Tract, the Political Officer, Tirap Frontier Tract, the Political Officer, Abor Hills District and the Political Officer, Mishmi Hills District;] [Substituted by the A.O. 1950 for certain words.]