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[Cites 0, Cited by 0] [Section 24] [Entire Act]

State of Rajasthan - Subsection

Section 24(3) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959

(3)The Speaker may, by special order to -be announced in the House, makes such variations in the relative precedence of Bills set out in sub-rule (1) as he may consider necessary or convenient.