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[Cites 0, Cited by 0] [Section 25(2)] [Section 25] [Entire Act]

State of Uttar Pradesh - Subsection

Section 25(2)(f) in U.P. Consolidation of Holdings Rules, 1954

(f)[ Cases relating to each of the two categories mentioned in clause (i) of sub-rule (e) shall be entered in chronological in a Misilband register in C.H. Form 6 to be maintained by each Assistant Consolidation Officer.] [Substituted by Notification No. 31/170-I-E, dated 15.11.1971.]