Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 1, Cited by 0]

Bombay High Court

Podar International School } vs District Disaster Management } on 29 September, 2020

Author: G. S. Kulkarni

Bench: Dipankar Datta, G. S. Kulkarni

                                                                                     18-WPST.93403.2020.doc


                                IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                         CIVIL APPELLATE JURISDICTION

                                              WRIT PETITION (ST) NO. 93403 OF 2020

                             Podar International School                    }
                             and Anr.                                      }     Petitioners
                                       versus
                             District Disaster Management                  }
                             Authority, Vadgaon and Anr.                   }     Respondents


                             Mr.Mihir Desai-Senior Advocate            i/b.    Ms.Devyani
                             Kulkarni for the petitioners.

                             Mr.P.P.Kakade-Government Pleader with Ms.Nisha
                             Mehra-AGP for State.


                                                   CORAM :- DIPANKAR DATTA, CJ &
                                                            G. S. KULKARNI, J.

DATE :- SEPTEMBER 29, 2020 PC :-

1. Stand over to October 1, 2020.
2. This order will be digitally signed by the Private Secretary of this court. All concerned will act on production by fax or e-mail of a digitally signed copy of this order.

(G. S. KULKARNI, J.) (CHIEF JUSTICE) Digitally signed Jayant by Jayant V. Salunke V. Date:

2020.09.30 Salunke 17:04:10 +0530 Page 1 of 1 J.V.Salunke,PS