Bombay High Court
Podar International School } vs District Disaster Management } on 29 September, 2020
Author: G. S. Kulkarni
Bench: Dipankar Datta, G. S. Kulkarni
18-WPST.93403.2020.doc
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (ST) NO. 93403 OF 2020
Podar International School }
and Anr. } Petitioners
versus
District Disaster Management }
Authority, Vadgaon and Anr. } Respondents
Mr.Mihir Desai-Senior Advocate i/b. Ms.Devyani
Kulkarni for the petitioners.
Mr.P.P.Kakade-Government Pleader with Ms.Nisha
Mehra-AGP for State.
CORAM :- DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE :- SEPTEMBER 29, 2020 PC :-
1. Stand over to October 1, 2020.
2. This order will be digitally signed by the Private Secretary of this court. All concerned will act on production by fax or e-mail of a digitally signed copy of this order.
(G. S. KULKARNI, J.) (CHIEF JUSTICE) Digitally signed Jayant by Jayant V. Salunke V. Date:
2020.09.30 Salunke 17:04:10 +0530 Page 1 of 1 J.V.Salunke,PS