Himachal Pradesh High Court
Gurpreet Singh vs . Jainam & Ors. on 12 May, 2023
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
Gurpreet Singh vs. Jainam & ors.
FAO No.90/2023.
12.5.2023 Present: Mr. M.L. Sharma, Advocate, for the appellant.
FAO No.90/2023 CMP No.5114/2023 Issue notice to the respondents returnable for 14th June, 2023, on taking steps within one week.
List the matter on 14th June, 2023.
Jyotsna Rewal Dua
r Judge
12th May, 2023
(CS)
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