Section 1 in The Telegraph Wires (Unlawful Possession) Act, 1950
1. Short title, extent and commencement
(1)This Act may be called The Telegraph Wires (Unlawful Possession) Act , 1950.(2)It extends to the whole of India.(3)It shall come into force in any State on such date as the Central Government may, by notification in the Official Gazette for such State, and different dates may be appointed for different States.
