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Allahabad High Court

The Oriental Insurance Company Ltd. vs Omkar Saran Saxena And Another on 13 January, 2010

Author: Saniav Misra

Bench: Saniav Misra

Court No. - 19

Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 42 of 2010
Petitioner :- The Oriental Insurance Company Ltd.

Respondent :- Omkar Saran Saxena And Another

Petitioner Counsel :- Km. Pratima Srivastava

Hon'ble Saniav Misra.J.

List of fresh cases has been revised. None appears on behalf of the appellant to press this appeal.

List in the next cause list. Order Date :- 13.1.2010 Pravin