Allahabad High Court
The Oriental Insurance Company Ltd. vs Omkar Saran Saxena And Another on 13 January, 2010
Author: Saniav Misra
Bench: Saniav Misra
Court No. - 19 Case :- FIRST APPEAL FROM ORDER DEFECTIVE No. - 42 of 2010 Petitioner :- The Oriental Insurance Company Ltd. Respondent :- Omkar Saran Saxena And Another Petitioner Counsel :- Km. Pratima Srivastava Hon'ble Saniav Misra.J.
List of fresh cases has been revised. None appears on behalf of the appellant to press this appeal.
List in the next cause list. Order Date :- 13.1.2010 Pravin