Allahabad High Court
Ankit Goel vs Union Of India And Another on 23 January, 2020
Bench: Sudhir Agarwal, Rajeev Misra
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 34 Case :- WRIT - C No. - 12140 of 2019 Petitioner :- Ankit Goel Respondent :- Union Of India And Another Counsel for Petitioner :- Krishna Dev Vyas Counsel for Respondent :- A.S.G.I.,Rahul Anand Gaur Hon'ble Sudhir Agarwal,J.
Hon'ble Rajeev Misra,J.
1. Partly allowed.
2. For details, see order of date passed in Writ- C No. 14427 of 2018 (Chandra Kishore Singh vs. Union of India and another).
Order Date :- 23.1.2020 AK