Section 6(1)(c) in Punjab Major Accident Hazard Control Rules, 1993
(c)The provisions of rules [7 and 8] [Substituted for '7, 8, and 9' vide Punjab Notification No. G.S.R.45/C.A. 63/48/S. 112/Amd. (I)/2002, dated 27.11.2002.] shall apply to an isolated storage in which there is involved a quantity of a hazardous chemical listed in column 2 of Schedule 2 which is equal to or more than the [threshold quantity specified] [Substituted for 'quantity specified' vide Punjab Notification No. G.S.R.45/C.A. 63/48/S. 112/Amd. (I)/2002, dated 27.11.2002.] for that chemical in column 3 of the said Schedule; and