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[Cites 0, Cited by 0] [Section 17(4)] [Section 17] [Entire Act]

State of Uttarakhand - Subsection

Section 17(4)(A) in Uttarakhand Disaster Mitigation, Management and Prevention Act, 2005

(A)The D.M.M.C. shall promote or cause to be promoted awareness and preparedness and advise and train the community, and stakeholders with a view to increasing capacity of the community and stakeholders to deal with potential disasters by-