Kerala High Court
Edakkantavida Abdulla vs The Labour Court, Kozhikode on 13 September, 2024
Author: Amit Rawal
Bench: Amit Rawal
WA NO. 1042 OF 2024 1 2024:KER:72370
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
&
THE HONOURABLE MR. JUSTICE EASWARAN S.
FRIDAY, THE 13TH DAY OF SEPTEMBER 2024 / 22ND BHADRA, 1946
WA NO. 1042 OF 2024
AGAINST THE JUDGMENT DATED 07.02.2024 IN WP(C) NO.38089 OF
2022 OF HIGH COURT OF KERALA
APPELLANT(S)/PETITIONERS:
1 EDAKKANTAVIDA ABDULLA,
AGED 61 YEARS
KUTTIYIL (H), PURAMERI PO, VADAKARA,
KOZHIKODE - 673 503., PIN - 673503
2 ARAYAVULLATHIL ZEENATH,
AGED 42 YEARS
RAMATH HOUSE, PONMERI PO, VADAKARA,
KOZHIKODE - 673 542., PIN - 673542
3 KARINGAYIL SHIBU,
AGED 45 YEARS
KARINGAYIL HOUSE, THODANNUR PO, VADAKARA,
KOZHIKODE - 673 541., PIN - 673541
4 KARINGAYIL ANANDHAN,
AGED 68 YEARS
KARINGAYIL HOUSE, THODANNUR PO, VADAKARA,
KOZHIKODE - 673 541., PIN - 673541
5 POOTHUTHARAMMAL KUJAMDULLA,
AGED 73 YEARS
POOTHUTHARAMMAL HOUSE, PONMERI PO, VADAKARA,
KOZHIKODE - 673 542,, PIN - 673542
6 POOTHUTHARAMMAL MUHAMMAD,
AGED 65 YEARS
POOTHUTHARAMMAL HOUSE, PONMERI PO, VADAKARA,
KOZHIKODE - 673 542., PIN - 673543
WA NO. 1042 OF 2024 2 2024:KER:72370
THAIKKANDIPOYIL RAMLA,
AGED 44 YEARS
7 POOTHUTHARAMMAL HOUSE, PONMERI PO, VADAKARA,
KOZHIKODE - 673 542., PIN - 673542
8 POOTHUTHARAMMAL ABDUL LATHEEF,
AGED 49 YEARS
RAMATH HOUSE, PONMERI PO, VADAKARA,
KOZHIKODE -673 542., PIN - 673542
9 OORALIKKANAVATH AMMAD HAJI,
AGED 76 YEARS
EDAKKARATT HOUSE, PONMERI PO, VADAKARA,
KOZHIKODE 673 542., PIN - 673542
10 OORALIKKANAVATH SOOPPI HAJI,
AGED 75 YEARS
OORALIKKANAVATH HOUSE, PONMERI PO, VADAKARA,
KOZHIKODE - 673 542 ,, PIN - 673542
11 M.R. MUHAMMADALI,
AGED 54 YEARS
M.R.M. HAMAL, PONMERI PO, VADAKARA,
KOZHIKODE - 673 542., PIN - 673542
BY ADVS.
B.ASHOK SHENOY
P.S.GIREESH
SALIH P.A.
THEJALAKSHMI R.S.
UMASANKER U.U.
RESPONDENT(S)/RESPONDENTS :
1 THE LABOUR COURT, KOZHIKODE
KOZHIKODE, CIVIL STATION, ERANHIPALAM,
KOZHIKODE - 673 020., PIN - 673020
2 ASHOKAN,
PUTHIYAPARAMBATHU, PALAYATTUNADA PO,
VADAKARA, KOZHIKODE - 673521., PIN - 673521
SMT RESHMI K.M., SR.GP
THIS WRIT APPEAL HAVING BEEN FINALLY HEARD ON 13.09.2024,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WA NO. 1042 OF 2024 3 2024:KER:72370
AMIT RAWAL & EASWARAN S., JJ.
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W.A. No.1042 of 2024
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Dated this the 13th day of September, 2024
JUDGMENT
AMIT RAWAL, J.
In view of the memo dated 6.9.2024 filed by the learned counsel appearing for the appellants, this Writ Appeal is dismissed as withdrawn.
Sd/-
AMIT RAWAL JUDGE Sd/-
EASWARAN S. JUDGE NS