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[Cites 0, Cited by 1] [Section 13A(2)] [Section 13A] [Entire Act]

Union of India - Subsection

Section 13A(2)(a) in The Deposit Insurance And Credit Guarantee Corporation Act, 1961

(a)the Corporation shall register every existing co-operative bank as an insured bank before the expiry of thirty days next following the commencement of the Deposit Insurance Corporation (Amendment) Act, 1968 (56 of 1968);