Himachal Pradesh High Court
Shweta Kumari vs . Union Of India & Ors. on 22 February, 2022
Bench: Sabina, Satyen Vaidya
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Shweta Kumari Vs. Union of India & ors.
CWP No. 2702 of 2021 22.02.2022 Present: Mr. Vinod Chauhan, Advocate on behalf of Mr.
Dalip K. Sharma, Advocate, for the petitioner.
Mr. Balram Sharma, ASGI, for respondent No.1.
Mr. Ajay Vaidya, Sr. Additional Advocate General, for respondents No. 2 and 3.
Learned counsel for the petitioner seeks time to file rejoinder. List again on 18.05.2022.
( Sabina ) Judge ( Satyen Vaidya ) Judge February 22, 2022 (sushma) ::: Downloaded on - 22/02/2022 20:12:56 :::CIS