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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

Union of India - Subsection

Section 4(1)(a) in Sugar Development Fund Act, 1982

(a)for making loans for facilities the rehabilitation and modernisation of any sugar factory or any unit thereof or the undertaking of any scheme for development of sugarcane in the area in which any sugar factory is situated;
(aa)[ for making loans to any sugar factory or any unit thereof for bagasse-based co-generation power projects with a view to improving their viability;