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[Cites 0, Cited by 0] [Section 34] [Entire Act]

State of Haryana - Subsection

Section 34(1) in Haryana Rural Employment Guarantee Scheme, 2007

(1)The Secretary, Rural Development shall act as Commissioner at the State level to implement Haryana Rural Employment Guarantee Scheme. He shall be responsible for ensuring all other activities required to fulfill the objectives of the Act.