Allahabad High Court
M/S Kamal Construction vs Union Of India And Another on 11 January, 2010
Author: Sabha°Eet Yadav
Bench: Sabha°Eet Yadav
Court No. - 5 Case :- ARBITRATION AND CONCILI. APPL.U/S11(4) No. - 49 of 2009 Petitioner :- M/S Kamal Construction Respondent :- Union Of India And Another Petitioner Counsel :- Sanjay Singh,S.S. Sharma Respondent Counsel :- Govind Saran Hon'ble Sabha°eet Yadav,J.
Two weeks' time is allowed to file rejoinder affidavit. List thereafter.
Order Date :- 11.1.2010 KKM